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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Puducherry - Subsection

Section 7(1) in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

(1)There shall be constituted a Standing Finance Committee, which shall include the member representing the Ministry of Finance. The Institute may also constitute an Academic Committee, an Estate Committee, a Standing Selection Committee, Hospital Affairs Committee and any other standing or ad hoc committee in accordance with sub-section 5 of section 10.