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State of Puducherry - Section

Section 7 in The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008

7. Standing Committees.

(1)There shall be constituted a Standing Finance Committee, which shall include the member representing the Ministry of Finance. The Institute may also constitute an Academic Committee, an Estate Committee, a Standing Selection Committee, Hospital Affairs Committee and any other standing or ad hoc committee in accordance with sub-section 5 of section 10.
(2)The following matters shall be referred to the Standing Finance Committee which shall consider them and make its recommendations thereon, namely.-
(a)annual accounts showing the receipts and expenditure of the Institute together with the audit report thereon;
(b)budget estimates showing the estimated receipts and expenditure of the Institute;
(c)all proposals for the creation of new post;
(d)all financial matters pertaining to the institute;
(e)all matters relating to the invitation and acceptance of tenders.