Himachal Pradesh High Court
Rajesh Kumar vs . Hrtc & Ors on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Rajesh Kumar Vs. HRTC & ors CWP No. 5223 of 2022 .
1.8.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents No. 1 and 2.
Notice. Ms. Shubh Mahajan, Advocate appears and waives service of notice on behalf of respondents No.1 and 2. Notice be issued to respondents No. 3 to 6, returnable for 12.9.2022.
Reply be filed in the meanwhile.
CMP No. 10423 of 2022 No case for interim order, as prayed for, is made out . However, it is made clear that promotion of private respondents shall be subject to outcome of this petition. The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge August 1, 2022 (kalpana) ::: Downloaded on - 03/08/2022 20:01:55 :::CIS