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[Cites 1, Cited by 10]

Himachal Pradesh High Court

Rajesh Kumar vs . Hrtc & Another on 4 May, 2022

Bench: Sabina, Satyen Vaidya

Rajesh Kumar vs. HRTC & another .

Ext. Petition No.122 of 2022 in CWP No.265 of 2021 04.05.2022 Present: Mr. Mehar Chand Thakur, Advocate, for the petitioner.

Mr. Sanjeev Kumar Motta, Advocate on behalf of Mr. Vikas Rajput, Advocate, for the respondents.

Notice. Mr. Sanjeev Kumar Motta, learned Counsel, accepts notice on behalf of the respondents and seeks time to file reply.

List again on 29th August, 2022.




                                                                 ( Sabina )
                                                                   Judge






                                                             ( Satyen Vaidya )





                 May 04, 2022                                    Judge
                      (Yashwant)




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