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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(2) in The M.P. Jan Shiksha Adhiniyam, 2002

(2)The State annual academic report about the academic status of the children, of the State Government/local body schools shall be laid on the table of the Legislative Assembly, constituency-wise, in the winter session.