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State of Madhya Pradesh - Section

Section 30 in The M.P. Jan Shiksha Adhiniyam, 2002

30. Annual academic report.

(1)An annual academic report about the academic status of the children of the State Government/local body school shall be placed before the Parent Teacher Association and also before the Education Committee in rural area, by the head master or the incharge of the school and the district annual academic report of the Zila Yojana Samiti by Zila Shiksha Kendra in the month of September every year.
(2)The State annual academic report about the academic status of the children, of the State Government/local body schools shall be laid on the table of the Legislative Assembly, constituency-wise, in the winter session.