Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 773] [Entire Act] Bengal Presidency - Subsection Section 773(viii) in Police Regulations, Bengal , 1943 (viii)Rules in the several chapters of this volume framed under the Police Act, 1861 (V of 1861) as amended by the Government of India (Adaptation of Indian Laws) Order, 1937.
