773. General conditions of service of officers of the Bengal Police Service.
- The conditions of service in respect of pay, special pay, leave, pensions- and passage concessions and general rights and privileges of the officers of the Bengal Police Service are as contained in the rules in the following publications :-(i)Fundamental and Subsidiary Rules. ,(ii)Civil Service Regulations.(iii)Manual of Pays of Provincial and Subordinate Services, 1937.(iv)Government Servant's Conduct Rules.(v)The Bengal Government Servants' (Political Conduct) Rules, 1932.(vi)General Provident Fund (Bengal Services) Rules.(vii)The Civil Services (Classification, Control and Appeal) Rules so far as they apply to the Bengal Police Service.(viii)Rules in the several chapters of this volume framed under the Police Act, 1861 (V of 1861) as amended by the Government of India (Adaptation of Indian Laws) Order, 1937.(ix)The Bengal Service Rules.(See sections 56, 241, 258 and 276 of the Government of India Act, 1935.)
