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[Cites 0, Cited by 0] [Section 90(2)] [Section 90] [Entire Act]

Union of India - Subsection

Section 90(2)(b) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(b)it shall be couched in polite and respectful language and shall be free from unnecessary padding or superfluous verbiage.