Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1028] [Entire Act] Bengal Presidency - Subsection Section 1028(a) in Police Regulations, Bengal , 1943 (a)When police officers are admitted into hospital their names shall be entered in a register in B. P. Form No. 193. Each admission and discharge shall be initialled by the Civil Surgeon.