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Bengal Presidency - Section

Section 1028 in Police Regulations, Bengal , 1943

1028. Police hospital. [§ 12, Act V, 1861].

(a)When police officers are admitted into hospital their names shall be entered in a register in B. P. Form No. 193. Each admission and discharge shall be initialled by the Civil Surgeon.
(b)The Superintendent or the Additional Superintendent shall visit the police hospital at least once a week. He shall sign the visitors' book and record therein any suggestion which he wishes to make for the consideration of the medical authorities. He shall have the hospital wards made as comfortable and cheerful as possible.
(c)Nursing orderlies shall be attached to each hospital according to the allotted scale.