Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 461] [Entire Act] State of Jharkhand - Subsection Section 461(a) in Bihar Education Code, 1961 (a)Caution money of Rs. 5 per trainee at the beginning of the session to be returned on the completion of the course or earlier, if the trainee leaves the institution.
