Madhya Pradesh High Court
Deputy Manager National Insurance ... vs Smt. Shanni Bee And 3 Ors. on 26 February, 2020
Author: S.C.Sharma
Bench: S.C.Sharma
1 MA-784-2012 The High Court Of Madhya Pradesh MA-784-2012 (DEPUTY MANAGER NATIONAL INSURANCE COMPANY LTD. Vs SMT. SHANNI BEE AND 3 ORS. AND OTHERS) 12 Indore, Dated : 26-02-2020 Parties through their counsel. Learned counsel for the appellant prays for two weeks' time to file additional documents.
He is permitted to do so.
List the matter on 01/04/2020.
(S.C.SHARMA) JUDGE vc VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA CHATURVE PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=df59fbf0f5c7485addc8affe3edf20e67d1 1d7f91045d81139f6792fbd4ae91f, cn=VARSHA DI CHATURVEDI Date: 2020.02.27 16:45:15 +05'30'