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[Cites 1, Cited by 2]

Madhya Pradesh High Court

Deputy Manager National Insurance ... vs Smt. Shanni Bee And 3 Ors. on 9 July, 2018

1 MA-784-2012 The High Court Of Madhya Pradesh MA-784-2012 (DEPUTY MANAGER NATIONAL INSURANCE COMPANY LTD. Vs SMT. SHANNI BEE AND 3 ORS.) 2 Indore, Dated : 09-07-2018 None for the parties.

Despite SPC, no one is appearing on behalf of the Insurance Company.

Shri S.V.Dandwate, Advocate who is present in the Court is directed to seek instructions from Insurance Company. He is also directed to file Vakalatname.

Office is directed to reflect the name of Shri S.V. Dandwate in the cause-list.

Record of the Tribunal be requisitioned. List on any Wednesday.

(VIVEK RUSIA) JUDGE AKS Digitally signed by Anl Kumar Sharma Date: 2018.07.09 18:03:54 +05'30'