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State of Mizoram - Section

Section 19 in Mizoram Liquor (Prohibition and Control) Rules, 2014

19. Procedure to be observed on arrival of liquor.

- On arrival of liquor consignment, the Officer-in-Charge of a bonded warehouse shall verify the correctness of the invoices and make entries of the receipt in the Prescribed Register-II and also on the pass covering the consignment. One copy of the pass with the entries of receipt shall be immediately returned to the person who issued the consignment after the officer authorised by the Commissioner or Superintendent countersigned the same. The other copy with the entries thereon shall be kept in the bonded warehouse or retail shop for audit purposes etc.