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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(c) in The Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979

(c)"Secretary" means the Secretary of the Punjab Legislative Assembly or any other Officer duly authorised, in writing, by him for the purposes of these Rules or any part thereof;