Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 650] [Entire Act] Bengal Presidency - Subsection Section 650(a) in Police Regulations, Bengal , 1943 (a)The Finger Print Bureau shall send prompt intimation to the district concerned whenever a member of a registered criminal tribe or a convict admitted to a lunatic asylum is traced in the bureau.
