650. Prompt intimation to be sent whenever a member of a registered criminal tribe or a convict admitted to a lunatic asylum is traced.
(a)The Finger Print Bureau shall send prompt intimation to the district concerned whenever a member of a registered criminal tribe or a convict admitted to a lunatic asylum is traced in the bureau.(b)In the case of P.R. convicts sent to a lunatic asylum from a jail, this fact shall be noted in the F.P. slips by the Finger Print Bureau on receipt of intimation direct from jail.
