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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(a) in Chandigarh Advertisement Control Order, 1954

(a)by notification prohibit the erection, exhibition, fixation, retention or display of all or any class of advertisement and sky-sign in any street, road or public park or part thereof or in any place of public resort; and