Madhya Pradesh High Court
Union Of India Central Bureau Narcotics vs Azad Khan on 2 April, 2019
1 CRR-2742-2018 The High Court Of Madhya Pradesh CRR-2742-2018 (UNION OF INDIA CENTRAL BUREAU NARCOTICS Vs AZAD KHAN) 12 Indore, Dated : 02-04-2019 Parties through their counsel. As prayed by learned counsel for the petitioner, the case is adjourned. List the matter after four weeks.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 02/04/2019 17:34:32