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Union of India - Section

Section 77 in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

77. Not to address appeals, representations, petitions to outside authority or person.

- No employee shall address any appeal, representation or petition to any outside authority or person in respect of a matter pertaining to the employees' service in the Authority. Addressing such appeals, representations or petitions shall be deemed a breach of discipline.