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[Cites 0, Cited by 0] [Section 198(1)] [Section 198] [Entire Act]

State of Kerala - Subsection

Section 198(1)(a) in Kerala Factories Rules, 1957

(a)report to his Foreman any defect in any fencing, breathing apparatus, appliances or other requisite provided in pursuance of these rules, as soon as he becomes aware of such defects;