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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(ii) in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

(ii)The Chairman of the Samiti may call for a special meeting of the Samiti suo motu and shall convene, such meeting of the Samiti, on requisition from the Collector of the district, within fifteen days from the date of receipt of requisition.