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State of Odisha - Section

Section 8 in The Orissa Panchayat Samiti (Conduct of Business) Rules, 1969

8.

(i)The Chairman of the Samiti shall call for a special meeting on the requisition of one-third of the number of members, then on the roll of the Samiti, within one month from the date of receipt of such requisition giving the resolution, which it is proposed to move.
(ii)The Chairman of the Samiti may call for a special meeting of the Samiti suo motu and shall convene, such meeting of the Samiti, on requisition from the Collector of the district, within fifteen days from the date of receipt of requisition.
(iii)The procedure prescribed for meeting under the foregoing rules shall apply for special meetings under this rule.