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State of Rajasthan - Section

Section 6 in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

6. Methods of Recruitment.

(1)Recruitment to posts in the Service after the commencement of these rules shall be made by the following methods in the proportion as indicated in column 3 of the Schedule-I and Schedule-II, -
(a)by direct recruitment in accordance with procedure laid down in Part IV of these rules; and
(b)by promotion in accordance with the procedure laid down in Part-V, rules:
Provided that if the Appointing Authority in consultation with the Commission, where necessary, is satisfied that suitable persons are not available for appointment by other method of recruitment in a particular year, appointment by the other method in relaxation of the prescribed proportion, may be made in the same manner as specified in these rules.
(2)Recruitment to the service by the aforesaid methods shall be made in such a manner that the persons appointed to the service by each method do not at any time exceed the percentage laid down in the Rules/Schedule of the total cadre strength as sanctioned for each category from time to time.
(3)Notwithstanding anything contained in these rules recruitment, promotion seniority and continuation etc. of a person who joins the Army/Air Force/Navy during an Emergency shall be regulated by such orders and instructions as may be issued by the Government from time to time, provided that these are regulated mutatis mutandis according to the instructions issued on the subject by the Government of India.