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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015

(1)Recruitment to posts in the Service after the commencement of these rules shall be made by the following methods in the proportion as indicated in column 3 of the Schedule-I and Schedule-II, -
(a)by direct recruitment in accordance with procedure laid down in Part IV of these rules; and
(b)by promotion in accordance with the procedure laid down in Part-V, rules:
Provided that if the Appointing Authority in consultation with the Commission, where necessary, is satisfied that suitable persons are not available for appointment by other method of recruitment in a particular year, appointment by the other method in relaxation of the prescribed proportion, may be made in the same manner as specified in these rules.