Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Chattisgarh - Subsection Section 3(ii) in Chhattisgarh Rent Control Adaptation Rules, 2016 (ii)Applicant shall also submit such number of copies of application along with the attached documents as may be necessary for service to the defendants/non-applicants.
