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State of Chattisgarh - Section

Section 3 in Chhattisgarh Rent Control Adaptation Rules, 2016

3. Procedure for submission of application.

- (i) Every application shall be submitted before the Rent Controller under the Act along with the documents relied upon.
(ii)Applicant shall also submit such number of copies of application along with the attached documents as may be necessary for service to the defendants/non-applicants.