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[Cites 0, Cited by 0] [Section 105] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 105(i) in The Andaman and Nicobar Islands Port Rules, 2004

(i)Petroleum class "A" in bulk or inflammable liquids having flash point below 23°C (730° F) may be discharged/shipped directly into/from storage tanks of importers/exporters at oil berth.