Section 105 in The Andaman and Nicobar Islands Port Rules, 2004
105. Discharge of petroleum in bulk and loading of petroleum or inflammable liquids in bulk.
- A petroleum vessel shall discharge/load:(i)Petroleum class "A" in bulk or inflammable liquids having flash point below 23°C (730° F) may be discharged/shipped directly into/from storage tanks of importers/exporters at oil berth.(ii)Petroleum class "B", class "C" or inflammable liquids having flash point of 23° C and above may be discharged/shipped direct into/ from storage tanks of importers/exporters at oil berth.
