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State of Uttar Pradesh - Section

Section 20 in The U.P. Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995

20. Scale of pay.

(1)The scales of pay admissible to the persons appointed to a post in the Service shall be such as may be determined by the Government from time to time.
(2)The scale of pay of the post of Ayurvedic Pharmacists at the time of the commencement of these rules is Rs. 1350-30-1440-40-1800-E.B. 50-2200.