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State of Tamilnadu - Section

Section 7 in Regulations of the Tamil Nadu Agricultural University

7. Verification of character and antecedents.

(1)Every employee shall produce a character and conduct certificate from a responsible person and another from the institution in which he last studied or worked, at the time of his first appointment to the University.
(2)Any employee shall be liable for any action as the appointing authority may deem.fit, if at any time such authority comes to know that the antecedents of the employee had been doubtful.