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[Cites 0, Cited by 2] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(2) in Regulations of the Tamil Nadu Agricultural University

(2)Any employee shall be liable for any action as the appointing authority may deem.fit, if at any time such authority comes to know that the antecedents of the employee had been doubtful.