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State of Tamilnadu - Section

Section 39 in Tamil Nadu Co-operative Societies Rules, 1988

39. Restrictions on the right of a member to attend and participate in meeting.

- No member shall be entitled to attend and participate in the meeting of the board or of the general body when a subject in which he is interested directly or indirectly is under consideration:Provided that nothing contained in this rule shall apply to an office bearer or a member of the board from attending and participating in the special meeting of the board called for the purpose of removing him from his office or membership of the board; or to a member of the society from attending and participating in the special meeting of the general body convened under sub-section (1) of section 25 for expulsion of such member.