Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168] [Entire Act]

NCT Delhi - Subsection

Section 168(2) in The Delhi Land Reforms Rules, 1954

(2)Expenditure of the amount at the disposal of Gaon Panchayat deposited in the Gaon Sabha Area Fund.