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NCT Delhi - Section

Section 168 in The Delhi Land Reforms Rules, 1954

168. Chief Commissioner to issue directions relating to certain matters.

- The Chief Commissioner may issue directions to the Gaon Sabha or the Gaon Panchayat through the Deputy Commissioner on the following matters;
(1)Land management reservation of land for purposes of public utility.
(2)Expenditure of the amount at the disposal of Gaon Panchayat deposited in the Gaon Sabha Area Fund.