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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Tamilnadu - Subsection

Section 53(5) in Tamil Nadu Co-operative Societies Rules, 1988

(5)[ When there is not more than one eligible candidate for any office, the Election Officer shall declare such eligible candidate to be duly elected to such office.] [Sub-rule (5) was substituted by G.O. Ms. No. 716, Co-operation, Food and Consumers protection, dated the 19th August 1989]