Section 19 in The Gujarat Technological University Act, 2007
19. Academic Council.
(1)The Academic Council of the University shall consist of the following members, namely:-(i)the Vice-Chancellor, who shall be the Chairman of the Academic Council;(ii)two academicians or professionals, to be nominated by the Board;(iii)two academicians or professionals in the fields of science, engineering, technology or management to be nominated by the Board;(iv)two Directors, by rotation, to be nominated by the Vice-Chancellor;(v)two Deans, by rotation, to be nominated by the Vice-Chancellor, and(vi)one Professor from each discipline of the University, by rotation, to be nominated by the Vice-Chancellor.(2)The Registrar shall be the Secretary of the Council.(3)The term of office of the members shall be three years.
