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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1) in The Gujarat Technological University Act, 2007

(1)The Academic Council of the University shall consist of the following members, namely:-
(i)the Vice-Chancellor, who shall be the Chairman of the Academic Council;
(ii)two academicians or professionals, to be nominated by the Board;
(iii)two academicians or professionals in the fields of science, engineering, technology or management to be nominated by the Board;
(iv)two Directors, by rotation, to be nominated by the Vice-Chancellor;
(v)two Deans, by rotation, to be nominated by the Vice-Chancellor, and
(vi)one Professor from each discipline of the University, by rotation, to be nominated by the Vice-Chancellor.