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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(d) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(d)three sets of the maps duly signed and dated to correspond with the date of the approval of the scheme by the Authority or the Government, as the case may be; and