Madhya Pradesh High Court
Vimal Kumar vs Parimal Kumar on 6 September, 2022
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 2413 of 2021 (VIMAL KUMAR AND OTHERS Vs PARIMAL KUMAR) Dated : 06-09-2022 Mr. Puneet K Chaturvedi with Mr. Vitthal Rao Jumre, Advocates for the petitioners.
Records called.
List the matter in week commencing 14.11.2022.
(PRAKASH CHANDRA GUPTA) JUDGE DevS Signature Not Verified SAN Digitally signed by DEVESH K SHRIVASTAVA Date: 2022.09.07 17:09:35 IST