Himachal Pradesh High Court
H.P. Non Gazetted Judicial Employees vs . Maneesh Garg on 20 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
H.P. Non Gazetted Judicial Employees Vs. Maneesh Garg COPC No. 566 of 2014 .
20.4.2022 Present: Mr. Ajay Sharma, Senior Advocate with Ms. Kavita, Advocate, for the petitioner.
Mr. Vinod Thakur, Additional Advocate General with Mr. Rajat Chauhan, Law Officer, for the respondentsÂState.
Learned Additional Advocate General prays for an adjournment on the ground that learned Advocate General has to argue the matter but he is out of station.
Prayer allowed. List on 27.4.2022.
(Tarlok Singh Chauhan) Judge April 20, 2022 (Kalpana) ::: Downloaded on - 20/04/2022 20:07:52 :::CIS