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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Bihar - Subsection

Section 33(b) in Bihar Boiler Operation Engineer's Rules, 1960

(b)he has, served for not less than 2 years as an Engineer or Assistant Engineer in the running, and maintenance of a battery of boilers not less than two in number and each of not less than 1,000 square feet heating surface.