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State of Bihar - Section

Section 33 in Bihar Boiler Operation Engineer's Rules, 1960

33. Qualifications required.

- A candidate for a certificate of proficiency as a Boiler Operation Engineer shall not be less than 23 years of age and shall not be admitted to the examination unless he proves to the satisfaction of the Chairman that-
(a)he has successfully completed a full time apprentice engineer's course in a recognised workshop engaged in making or repairing of boilers and accessories, or diploma course in an institution recognised by Government or a degree or diploma in mechanical or electrical engineering from a recognised University.
(b)he has, served for not less than 2 years as an Engineer or Assistant Engineer in the running, and maintenance of a battery of boilers not less than two in number and each of not less than 1,000 square feet heating surface.