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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Haryana - Subsection

Section 4(6)(i) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001

(i)to improve the genetic stock of the animals in the State of Haryana and to promote breeding activities with special emphasis to preserve and multiply the murrah germsplasm;