Section 4(6) in Haryana Murrah Buffalo and other Milch Animal Breed (Preservation and Development of Animal Husbandry and Dairy Development Sector) Act, 2001
(6)The objectives of the Board shall be :-(i)to improve the genetic stock of the animals in the State of Haryana and to promote breeding activities with special emphasis to preserve and multiply the murrah germsplasm;(ii)to promote, organise and nurture institutions to generate quality breeding inputs and for delivery of breeding services at the farmers' door step on progressively self-generating and economically viable basis;(iii)to modernize and upgrade the existing training facilities and to obtain new technologies and upgrade skills on all aspects of livestock production, products processing, storage, transport, merchandising and research work; and(iv)such other objectives as may be prescribed.
