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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)Except as otherwise expressly provided in these Regulations, the open spaces (setbacks) to be left around, the maximum number of floors, the maximum percentage of coverage, the Floor Area Ratio and maximum height in respect of commercial buildings shall be as given in table below:Height, Coverage, Far etc. for Commercial BuildingsTable-5
Area of the plot in Sq. mtrs. Maximum % of Coverage Floor area ratio Minimum Road width in mtrs Minimum Front open space in mtrs.
Upto 100 75 1.5 6 1.5
101 to 200 70 1.5 9 1.5
201 to 300 70 1.75 12 1.5
301 to 400 65 1.75 12 2.0
401 to 500 55 2.0 18 2.0
501 to 1000 50 2.0 18 3.0
1001 to 2001 50 2.0 24 4.0
2001 & above 50 2.0 30 5.0 and above