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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(38) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(38)"Sugar" means any saccharine substance, extract or syrup, and includes any material capable of being used in brewing and wine making, except malt or grain of any kind;