Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Meghalaya - Subsection

Section 1(iii) in The Meghalaya Cinemas (Regulation) Rules

(iii)[ They shall deemed to have come into force in the 21st day of January, 1972.] [As per provision of sub-section (2) of Section 1 of the Meghalaya Adaptation of Laws and Order (No. 3) 1973.]