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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(7) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

7.2Half yearly and Yearly Account closing days on last day of June and December respectively declared as holidays under the Negotiable Instruments Act, shall not be holidays for the Bank Staff.